State Bank Of India vs Smt. K. Aliveni
2023 Latest Caselaw 10546 Ori

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      RSA No.160 of 2022
                                State Bank of India                      ....          Appellant
                                                                       Mr. S.N. Dash, Advocate
                                                            -versus-
                               Smt. K. Aliveni                               ....        Respondent

                                              CORAM:
                                              JUSTICE B. P. ROUTRAY

                                                         ORDER

31.08.2023 Order No.

02. 1. Certified copy of the judgment of the lower appellate court be returned to learned counsel for the Appellant with proper substitution.

2. Learned counsel for the Appellant is directed to re-file the certified copy after correction within a period of two months.

3. List this matter on 7th December, 2023.

( B.P. Routray) Judge

B.K. Barik

Signature Not Verified Digitally Signed Signed by: BASANTA KUMAR BARIK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 02-Sep-2023 12:06:39