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Bisunu Sahoo vs State Of Odisha And Others
2023 Latest Caselaw 10508 Ori

Citation : 2023 Latest Caselaw 10508 Ori
Judgement Date : 31 August, 2023

Orissa High Court
Bisunu Sahoo vs State Of Odisha And Others on 31 August, 2023
                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     W.P.(C) No. 28202 of 2023

                                    Bisunu Sahoo                            ....        Petitioner(s)
                                                                                 Mr.A.Mishra,Adv.
                                                                 -versus-

                                    State of Odisha and others              ....       Opposite Party(s)

                                                                                 Mr.S.Ghose,AGA
                                              CORAM:
                                              JUSTICE BISWANATH RATH
                                                                ORDER
              Order No.                                        31.08.2023
                    01.              1.     This matter is taken up through Hybrid Mode.

2. Heard learned counsel for the Parties.

3. This Writ Petition simply involves a targeting disposal of Mutation Case No. 506 of 2018. In course of submission, this Court finds, the Mutation Case No. 506 of 2018 has been brought on the basis of a judgment and decree in Civil Suit No. 49 of 2013. For the Mutation application based on such Civil Court decree, this Court finds strange in long pendency of such proceedings.

4. As an outcome, in disposal of the Writ Petition, this Court directs the Tahasildar, Kanhia-Opposite Party No. 3 to bring lawful disposal to the Mutation Case No. 506 of 2018 also keeping in view the rights of the Petitioner, if any, flowing through Civil Court judgment and decree in Civil Suit No. 49 of 2013, by completing such exercise at least within a period of one and half months from the date of communication of this order by the Petitioner.



                                                                            (Biswanath Rath)
Signature Not Verified                                                           Judge
                          U.Nayak

Digitally Signed
Signed by: UTKALIKA NAYAK
Designation: Junior Stenographer

Location: High Court of Orissa
Date: 02-Sep-2023 14:50:52
 

 
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