M/S.Maa Vaishno Devi vs State Of Odisha & Others
2023 Latest Caselaw 10505 Ori

Citation : 2023 Latest Caselaw 10505 Ori
Judgement Date : 31 August, 2023

Orissa High Court

M/S.Maa Vaishno Devi vs State Of Odisha & Others on 31 August, 2023

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  W.P.(C) No.28272 of 2023

               M/s.Maa Vaishno Devi                          .....                                Petitioner
               Construction
                                                                                    Mr.G.K. Roy, Advocate
                                                             Vs.
               State of Odisha & Others                      .....                          Opposite Parties
                                                                                     Mr. A.K. Mishra, AGA
                                 CORAM:
                                     DR. JUSTICE B.R. SARANGI
                                     MR. JUSTICE MURAHARI SRI RAMAN

                                                                    ORDER

31.08.2023 Order No. Heard learned counsel for the parties.

3. Mr. G.K. Roy, learned counsel for the Petitioner states that the case of the Petitioner is covered by the judgment of the apex Court in the case of State of Odisha & Others v. Radheshyam Agrawal, 2023 SCC OnLine SC 331, wherein the very same clause was under consideration. Therefore, this matter may be disposed of in the light of the aforesaid judgment, to which Mr. A.K. Mishra, learned Additional Government Advocate appearing for the State-Opposite parties has raised no objection.

4. In view of the above submission, the order dated 10.12.2020 under Annexure-3 is hereby quashed. The writ petition stands disposed of in terms of the judgment passed by the Apex Court in the case of Radheshyam Agrawal (supra). The Opposite Parties are directed to work out the direction contained in the aforesaid judgment of the apex Court.



                                                                                (DR. B.R. SARANGI)
                                                                                     JUDGE


Signature Not Verified                                                          (M.S. RAMAN)
Digitally Signed   Aswini                                                            JUDGE
Signed by: ASWINI KUMAR SETHY

Designation: PA(SECRETARY-IN-CHARGE) Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 01-Sep-2023 11:11:59