Batakrushna Behera vs Bhabatosh Nayak & Ors
2023 Latest Caselaw 10474 Ori

Signature Not Verified
Digitally Signed
Signed by: SANGRAM DAS
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 01-Sep-2023 14:52:46



                                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       MACA No.991 of 2016

                                 Batakrushna Behera                           ....         Appellant
                                                                            Mr.A.K.Otta, Advocate

                                                                 -versus-

                                 Bhabatosh Nayak & Ors.               ....       Respondents
                                                   Mr.S.Roy, Advocate for Respondent No.4
                                                 Mr.G.P.Dutta, Advocate for Respondent No.3


                                            CORAM:
                                            JUSTICE B. P. ROUTRAY

                                                          ORDER

30.08.2023 I.A. No. 1665 of 2016 Order No.

07. 1. The matter is taken up through Hybrid mode.

2. Mr.Otta, learned counsel for the Appellant, Mr.Roy, learned counsel for the Respondent No.4 and Mr.Dutta, learned counsel for the Respondent No.3.

3. Upon hearing all parties and considering the date of filing of the appeal and the fact that authenticated copy of the judgment has been filed in the connected appeal, the delay pointed out by the Office is condoned.

4. I.A. is disposed of.

MACA No. 991 of 2016

5. List this matter on 30th October, 2023, as prayed for.

( B.P. Routray) Judge S.Das