Citation : 2023 Latest Caselaw 10470 Ori
Judgement Date : 30 August, 2023
Signature Not Verified
Digitally Signed
Signed by: SANGRAM DAS
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 01-Sep-2023 14:52:44
IN THE HIGH COURT OF ORISSA AT CUTTACK
MACA No. 273 of 2019
Malaya Ranjan Kanungo .... Appellant
Mr.P.K.Mishra, Advocate
-versus-
Dibakar Naik & Anr. .... Respondents
Mr.S.R.Ojha, Advocate
CORAM:
JUSTICE B. P. ROUTRAY
ORDER
30.08.2023 I.A. No. 1412 of 2023 Order No.
04. 1. The matter is taken up through Hybrid mode.
2. Heard Mr.Mishra, learned counsel for the Appellant and Mr.Ojha, learned counsel for the Respondent No.2.
3. Upon hearing both parties, the judgment dated 11th July 2023 is modified by extending the date of appearance to 12th September 2023. Rest part of said judgment remains unaltered.
4. I.A. is disposed of.
5. Urgent certified copy of this order be granted on proper application.
( B.P. Routray) Judge
S.Das
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