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Parel Investment & Trading vs State Of Orissa & Ors
2023 Latest Caselaw 10356 Ori

Citation : 2023 Latest Caselaw 10356 Ori
Judgement Date : 29 August, 2023

Orissa High Court
Parel Investment & Trading vs State Of Orissa & Ors on 29 August, 2023
                                                              1



                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              O.J.C. No. 1883 of 2001

               Parel Investment & Trading                   .....                           Petitioner
               Company Limited, Cuttack &
                                                                     Mr. N.K. Mishra, Sr. Advocate
               Anr.
                                                            Vs.

               State of Orissa & Ors.                       .....                    Opposite Parties
                                                                            Mr. S.S. Kanungo, AGA
                                                                                            (O.P.1)

                               CORAM:
                                  DR. JUSTICE B.R. SARANGI
                                  MR. JUSTICE MURAHARI SRI RAMAN
                                                             ORDER

29.08.2023 Order No. This matter is taken up through hybrid mode. 14 2. Perused the office note. It appears that notice issued to opposite parties no.3 to 5 and 7 to 9 have returned undelivered with a report that "No. such address".

3. Mr. N.K. Mishra, learned Senior Counsel appearing for the petitioners contended that for implementation of judgment, the petitioners have already moved an application in the proceeding before the CGIT-cum-Labour Court, Bhubaneswar, wherein the opposite parties have appeared. Therefore, the petitioners shall take necessary steps for service of notice on them for just and proper adjudication of this case.

4. Put up this matter after one week.



                                                                  (DR. B.R. SARANGI)
Signature Not Verified                                                 JUDGE
Digitally Signed
Signed by: ALOK RANJAN SETHY
Designation: Secretary
Reason: Authentication
Location: Orissa High Court
Date: 29-Aug-2023 Alok
                    17:58:40                                       (M.S. RAMAN)
                                                                      JUDGE
 

 
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