M/S. Krsna Minerals vs State Of Odisha
2023 Latest Caselaw 10348 Ori

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                STREV No.43 of 2018

               M/s. KRSNA Minerals                      .....                                 Petitioner

                                                                                Mr. B.Panda, Advocate

                                                        Vs.
               State of Odisha                          .....                             Opposite party
                                                                      Mr. Diganta Das, ASC for revenue



                                 CORAM:
                                     DR. JUSTICE B.R. SARANGI
                                     MR. JUSTICE MURAHARI SRI RAMAN

                                                                ORDER

29.08.2023 Order No. This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded.

4. Judgment is reserved.

(DR. B.R. SARANGI) JUDGE

(M.S. RAMAN) JUDGE

Aswini

Signature Not Verified Digitally Signed Signed by: ASWINI KUMAR SETHY Designation: PA(SECRETARY-IN-CHARGE) Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 30-Aug-2023 11:54:40