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Sarmistha Panigrahi & Ors vs State Of Odisha & Ors
2023 Latest Caselaw 10330 Ori

Citation : 2023 Latest Caselaw 10330 Ori
Judgement Date : 29 August, 2023

Orissa High Court
Sarmistha Panigrahi & Ors vs State Of Odisha & Ors on 29 August, 2023
             IN THE HIGH COURT OF ORISSA AT CUTTACK
                          W.P.(C) NO.26571 OF 2023

        Sarmistha Panigrahi & ors.              ....            Petitioners
                                                         Mr.G.Panda, Adv.

                                    -versus-

        State of Odisha & ors.                  ....       Opposite Parties
                                                         Mr.S.P.Pand, AGA

                 CORAM:
                 JUSTICE BISWANATH RATH

                                  ORDER
Order                             29.8.2023
No.
  1.    1.      Heard learned counsel for the Parties.

2. This Writ Petition has been filed seeking a direction to the

A.S.O.-Opposite Party No.3 to accept the proposed Misc. Case for

recording the names of the Petitioners in the Hal R.O.R.

3. In course of hearing it has been brought to the notice of this

Court that involving similar situation the Division Bench of this

Court has already taken up several similar matters and vide its

judgment dated 02.01.2023, the Division Bench interfering with the

order standing in similar situation remitted the matter to the A.S.O.

with further directions therein. There is no dispute on the application

of the judgment of the Division Bench to the case at hand at Bar.

4. This Court, accordingly, applying the analogy through the

judgment dated 02.01.2023 in W.P.(C) No.1608 of 2014 with batch,

remits the matter to the A.S.O., Jobra, Cuttack-Opposite Party No.3,

// 2 //

who is directed to proceed for recording the name of the Petitioners

in respect of the land in R.O.R. within a period of eight weeks from

the date of communication of a copy of this order by the Petitioners,

by bringing corrected Record of Rights.

5. The Writ Petition stands disposed of with the above order.

(Biswanath Rath) Judge

M.K.Rout

Signature Not Verified Digitally Signed Signed by: MANOJ KUMAR ROUT Reason: Authentication Location: High Court of Orissa Date: 30-Aug-2023 11:32:02

 
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