Santosini Mishra vs O.H.P.C.L. & Others
2023 Latest Caselaw 10028 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C) No. 22850 of 2011

                                  Santosini Mishra                    ....                 Petitioner
                                                                            Mr. H.P. Rath, Advocate
                                                                -versus-

                                  O.H.P.C.L. & Others                 ....           Opposite Parties

                                                                           Mr. B.K. Nayak, Advocate

                                                     CORAM: JUSTICE V. NARASINGH

                                                              ORDER

24.08.2023 Order No.

08. 1. It is stated at the Bar that identical issue is pending adjudication in W.P.(C) No.576 of 2012 and other connected matters.

2. List this matter soon after pronouncement of the judgment in the aforementioned cases.

(V. NARASINGH) Judge Ayesha

Signature Not Verified Digitally Signed Signed by: AYESHA ROUT Reason: Authentication Location: High Court of Orissa Date: 25-Aug-2023 17:51:17