M/S. N.R. International Ltd vs State Of Odisha
2023 Latest Caselaw 4720 Ori

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                           STREV No.28 of 2022

M/s. N.R. International Ltd.        .....                                Petitioner
                                                      Mr. Jagabandhu Sahoo, Sr.
                                                   Advocate along with Ms. Kajal
                                                                Sahoo, Advocate
                                   Vs.
State of Odisha                    .....                        Opposite Party
                                 Mr. Sunil Mishra, Standing Counsel for CT &
                                                          GST Department
             CORAM:
                DR. JUSTICE B.R. SARANGI
                MR. JUSTICE M.S.RAMAN
                                           ORDER

27.04.2023 Order No. This matter is taken up through hybrid mode.

02.

2. Let second copy of the judgment passed in State of Orissa v. Orissa Small Industries Corporation disposed of on 28th February, 1987 be served on Mr. Sunil Mishra, learned Standing Counsel appearing for the CT & GST Department.

3. Put up this matter next week.

(DR. B.R. SARANGI) JUDGE

(M.S. RAMAN) JUDGE Laxmikant