Ganesh Kumar Nayak vs Utkal University And Others
2023 Latest Caselaw 4697 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                              W.P.(C). No. 18936 of 2015
              Ganesh Kumar Nayak               ...                             Petitioner

                                                             Mr. D.K.Panda, Advocate

                                               -Versus -
              Utkal University and others        ....                    Opposite Parties
                                                           Additional Standing Counsel

                          CORAM:
                            JUSTICE SASHIKANTA MISHRA
                                    ORDER

27.04.2023 Order No.

33.

1. This matter is taken up through hybrid mode.

2. Hearing is concluded, judgment is reserved.

3. Parties may file note of submissions and memo, citations if any, within a week.

(Sashikanta Mishra) Judge Deepak

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