Sarita Dei vs State Of Odisha And Others
2023 Latest Caselaw 4501 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                            WPC (OAC) No.525 of 2016

        Sarita Dei                          ...               Petitioner
                                          Mr. B.K. Pattnaik, Advocate
                                     -versus-
        State of Odisha and Others ...               Opposite Parties
                                                Mr. S.S. Pradhan, AGA

                                      CORAM:
                               JUSTICE G. SATAPATHY

                                       ORDER

26.04.2023 Order No.

05. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard Mr. B.K. Pattnaik, learned counsel for the petitioner and Mr. S.S. Pradhan, learned AGA in the matter.

3. Hearing is concluded and judgment is reserved. The parties may file short written notes of arguments within three working days.

(G. Satapathy) Judge

Subhasmita