Adarsha Pathagar vs The Manager (Ts) Land
2023 Latest Caselaw 4485 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   W.P.(C) No. 9076 of 2021

            Adarsha Pathagar                          ....             Petitioner
                                                       Mr. D. Panda, Advocate


                                          -Versus-


            The Manager (TS) Land, Rourkela Steel ....          Opposite Parties
            Plant and Others
                                    Mr. YSP Babu, Additional Standing Counsel
                                        Mr. N.K. Sahu, Advocate for O.P. No.1
                                      Mr. H.M. Dhal, Advocate for O.P. No.2

                      CORAM:
                      MR. JUSTICE R.K. PATTANAIK

                                          ORDER

26.04.2023

Order No.

07. 1. Heard Mr. Panda, learned counsel for the petitioner and Mr. N.K. Sahu, learned counsel for opposite Party No.1, Mr. Dhal, learned counsel for opposite party No.2 and Mr. Babu, learned ASC for opposite party Nos. 3 and 4.

2. Hearing is concluded. Order is reserved.

3. Additional rejoinder to the counter affidavit of opposite party No.1 is filed by the petitioner today, copies of which have been served on learned counsel for the petitioners and State.

4. Learned counsel for the petitioner is requested to serve a copy of the rejoinder affidavit on Mr. Dhal, learned counsel for opposite party No.2.

5. Learned counsel for the respective parties may file written notes of submission within a week from today.

6. The order of status quo passed by this Court shall in force till pronouncement of the judgment.

                                             (R.K. Pattanaik)
Balaram                                          Judge