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Choudhury Abinash Das @ Muna vs State Of Odisha
2023 Latest Caselaw 4465 Ori

Citation : 2023 Latest Caselaw 4465 Ori
Judgement Date : 26 April, 2023

Orissa High Court
Choudhury Abinash Das @ Muna vs State Of Odisha on 26 April, 2023
                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                               CRLA No.625 of 2020

            Choudhury Abinash Das @ Muna            ....              Appellant
                                                                 Mr.M.K. Pati,
                                                                    Advocate
                                         -versus-

            State of Odisha                         ....            Respondent
                                                             Mr.S.S. Kanungo,
                                                                        AGA
                    CORAM:
                    MR. JUSTICE D.DASH
                    Dr. JUSTICE S.K. PANIGRAHI
                                     ORDER

26.04.2023 I.A. No.1196 of 2020 : (A) AND Order No. I.A. No.843 of 2023 : (B)

07. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. The Appellant, namely, Choudhury Abinash Das @ Muna has filed the application as at (A) under section 389 Cr.P.C. for suspension of execution of sentence imposed upon him by the Trial Court while convicting him for the offence under section 302/201/34 of IPC and his is release on bail pending disposal of this Appeal whereas the application as at (B) has been filed for his interim release on bail.

3. Heard.

4. Taking into account the submissions made and on going through the impugned judgment passed by the Trial Court; further keeping in view the evidence on record with regard to the role of these Appellant as also the manner in which the incident is said to

// 2 //

have been committed, at this stage, we are not inclined to accept the prayer, as advanced in these Applications.

5. The I.As. are accordingly dismissed.

(D. Dash), Judge

(Dr. S.K.Panigrahi) Judge ORDER 26.04.2023 CRLA No.625 of 2020 Order No.

08. 1. List this Appeal for final hearing in the week commencing 17.07.2023 along with CRLA No.626 of 2020.

(D. Dash), Judge

(Dr. S.K.Panigrahi) Judge

Basu

 
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