Rabindra Kumar Nayak vs Regional Chief Conservator Of
2023 Latest Caselaw 4365 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                W.P.(C) No. 5291 of 2019

Rabindra Kumar Nayak                 .....                                       Petitioner
                                                            Mr. R.K. Patnaik, Advocate
                                     Vs.
Regional Chief Conservator of        .....                                 Opposite Party
Forests, BBSR and others
                                                                    Mr.A.K. Mishra, AGA
            CORAM:
               DR. JUSTICE B.R. SARANGI
                   MR. JUSTICE M.S.RAMAN

                                              ORDER

25.04.2023

Order No. This matter is taken up through hybrid mode.

08.

2. Heard Mr. R.K. Patnaik, learned counsel for the petitioner and Mr. A.K. Mishra, learned Additional Government Advocate for the State.

3. Hearing is concluded and judgment is reserved.

                                                     (DR. B.R. SARANGI)
                                                          JUDGE


Arun                                                   (M.S. RAMAN)
                                                          JUDGE