Odisha Gramya Bank Business vs Union Of India & Others
2023 Latest Caselaw 4326 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 W.P.(C) No.32402 of 2022
                 Odisha Gramya Bank Business             ....              Petitioner
                 Correspondents Association,
                 Balasore
                                                        Mr. D. Mohanta, Advocate
                                             -versus-
                 Union of India & others               ....       Opposite Parties
                                                           Mr. P.K. Parhi, DSGI
                                                Along with Mr. B.K. Padhi, CGC
                                                             for O.P. Nos.1 & 6
                                                    Mr. T. Mishra, Sr. Advocate
                                                             for O.P. Nos.4 & 5

                                           CORAM:

                             JUSTICE A.K. MOHAPATRA

                                            ORDER

Order No. 25.04.2023 I.A. No.2597 of 2023

04. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard Mr. D. Mohanta, learned counsel for the Petitioner Mr. B.K. Padhi, Central Government Council for O.P. Nos.1 & 6 & Mr. T. Mishra, learned Senior Advocate for O.P. Nos.4 & 5.

3. Hearing from learned counsel for all parties is closed.

4. The judgment/order is reserved.

( A.K. Mohapatra ) Judge Anil