Rajesh Behera vs State Of Odisha And Another
2023 Latest Caselaw 4325 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                         CRLMC No. 919 OF 2023

             Rajesh Behera                         ....                Petitioner
                                                    Mr. G.P. Mohanty, Advocate
                                              -Versus -
             State of Odisha and another            ....            Opposite Parties
                                                                    Mr. N. Pratap,
                                                           Addl. Standing Counsel

                         CORAM:
                           JUSTICE SASHIKANTA MISHRA

ORDER_ 25.04.2023

Order No. 1. This matter is taken up through hybrid mode.

04. 2. Hearing is concluded. Judgment reserved.

(Sashikanta Mishra) Judge

B.C. Tudu