Bipra Charan Sahoo vs State Of Odisha & Ors
2023 Latest Caselaw 4271 Ori

Citation : 2023 Latest Caselaw 4271 Ori
Judgement Date : 24 April, 2023

Orissa High Court

Bipra Charan Sahoo vs State Of Odisha & Ors on 24 April, 2023

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                              W.P.(C). No. 18699 of 2015

            Bipra Charan Sahoo          ....                      Petitioner
                                                           Mr. R.K.Prusty,
                                                                 Advocate
                                         -Versus -
            State of Odisha & Ors         ....               Opposite Parties
                                               Additional Standing Counsel


                        CORAM:
                          JUSTICE SASHIKANTA MISHRA

ORDER_ 24.04.2023

Order No. 1. This matter is taken up through hybrid mode.

17. 2. Hearing is concluded, judgment is reserved.

(Sashikanta Mishra) Judge

deepak

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