Niranjan Pradhan vs State Of Odisha & Ors
2023 Latest Caselaw 4262 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                               W.P.(C). No. 20806 of 2019
              Niranjan Pradhan                  ...                              Petitioner

                                                               M/s. S. Senapati, Advocate

                                                 -Versus -
              State of Odisha & ors               ....                     Opposite Parties
                                                             Additional Standing Counsel

                          CORAM:
                            JUSTICE SASHIKANTA MISHRA
                                    ORDER

24.04.2023 Order No.

17.

1. This matter is taken up through hybrid mode.

2. Hearing is concluded, judgment is reserved.

(Sashikanta Mishra) Judge Deepak