Baidyanath Sahoo vs State Of Odisha And Others
2023 Latest Caselaw 4159 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          RVWPET No. 66 of 2017


                  Baidyanath Sahoo                           ....           Petitioner
                                                              Mr. B. Dash, Advocate

                                                -versus-
                  State of Odisha and Others                ....      Opposite Parties
                                               Mr. A.P. Das, Addl. Standing Counsel

                  CORAM:
                  THE CHIEF JUSTICE
                  JUSTICE M.S. RAMAN

                                                ORDER

Order No. 21.04.2023

03. 1. The present review petition is restored to the file in view of the order passed today in CMAPL No.257 of 2023.

2. No ground is made out to review the judgment dated 2nd November, 2016 passed in W.P.(C) No.5030 of 2016. Accordingly, the RVWPET is dismissed.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S.K. Jena/Secy.