Coal India Limited And Others vs Manoj Kumar Patnaik
2023 Latest Caselaw 3989 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            W.A. No. 288 of 2021

                  Coal India Limited and Others           ...              Appellants
                                                      Mr. S.D. Das, Senior Advocate
                                                -versus-
                  Manoj Kumar Patnaik                     ...             Respondent
                                                                              None

                  CORAM:
                  THE CHIEF JUSTICE
                  JUSTICE G. SATAPATHY
                                                ORDER

Order No. 20.04.2023

02. 1. Mr. Das, learned Senior Advocate appearing for the Appellants informs the Court that a review petition filed against the judgment dated 2nd April, 2019 passed by the learned Single Judge in W.P.(C) No.1643 of 2012 is pending. Accordingly, he requests that the present appeal be deferred.

2. List on 4th September, 2023.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge S.K. Jena/Secy.