Sarbajay Pati vs State Of Odisha & Ors
2023 Latest Caselaw 3984 Ori

Citation : 2023 Latest Caselaw 3984 Ori
Judgement Date : 20 April, 2023

Orissa High Court

Sarbajay Pati vs State Of Odisha & Ors on 20 April, 2023

                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   CRLMC No. 4199 of 2022
              Sarbajay Pati                     ...                            Petitioner

                                                         Mr. A.K. Panigrahi, Advocate

                                                 -Versus -
              State of Odisha & Ors               ....                 Opposite Parties
                                                Mr. L. Behera, for Opp. Party No.2
                           CORAM:
                             JUSTICE SASHIKANTA MISHRA
                                     ORDER

20.04.2023

Order No.

04.

1. This matter is taken up through hybrid mode.

2. Hearing is concluded, judgment is reserved.

(Sashikanta Mishra) Judge Deepak

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