Income-Tax Officer(Union vs Nagendranath Khuntia
2023 Latest Caselaw 3872 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                           CRA No.32 of 1996


            Income-Tax Officer(Union    ....        Appellant
            of India), Jeypore
                                 Mr. S.S.Mohapatra, Advocate

                              -versus-
            Nagendranath Khuntia        ....      Respondent
                                   Mr. J.M.Pattnaik, Advocate
                                CORAM:
                       JUSTICE G. SATAPATHY

                                   ORDER

Order No.                        19.04.2023

   09.      1.   This   matter   is   taken   up    through   Hybrid

Arrangement (Virtual /Physical Mode).

2. Heard Mr.S.S.Mohapatra, learned counsel for the appellant and Mr.J.N.Behera, learned counsel on behalf of Mr.J.M.Pattnaik, learned counsel for the respondent. Judgment is reserved.

(G. Satapathy) Judge

Kishore