M/S Om Shri Ashirbad vs State Of Orissa
2023 Latest Caselaw 3842 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                              STREV No. 67 of 2014

M/s Om Shri Ashirbad,                .....                                   Petitioner
Berhampur
                                                                   Mr. R.P. Kar, Adv.
                                     Vs.
State of Orissa                      .....                             Opposite Party
                                                  Mr. Sunil Mishra, SC [CT & GST]
             CORAM:
                DR. JUSTICE B.R. SARANGI
                MR. JUSTICE M.S.RAMAN
                                              ORDER

19.04.2023 Order No. This matter is taken up through hybrid mode.

08.

2. Heard Mr. R.P. Kar, learned counsel appearing for the petitioner and Mr. Sunil Mishra, learned Standing Counsel appearing for CT & GST.

3. Hearing is concluded and judgment reserved.

(DR. B.R. SARANGI) JUDGE

(M.S. RAMAN) Ashok JUDGE