Amarendra Mohanty vs Unknown
2023 Latest Caselaw 3838 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       W.P.(C) No. 29013 of 2011

               Amarendra Mohanty                            ....                      Petitioner
                                                            Mr. Samir Kumar Mishra, Advocate
                                                    -Versus -
               Utkal University and others                  ....                   Opp.Parties
                                                              Mr. D. Mohapatra, Adv. (for O.P.
                                                                                  Nos. 1 & 2)

                             CORAM:
                               JUSTICE SASHIKANTA MISHRA

ORDER_ 19.04.2023

Order No. 1. This matter is taken up through hybrid mode.

25. 2. Hearing is concluded and judgment reserved.

3. Parties are at liberty to file written note of submissions and memo of citations, if any, by Monday (24.04.2023).

(Sashikanta Mishra) Judge

A.K. Rana