Paresh Kumar Rout vs Madhabilata Sahu And
2023 Latest Caselaw 3716 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                             CRLMC No.1180 of 2016


           Paresh Kumar Rout                 ...               Petitioner
                                                   Ms. S. Devi, Advocate
                                     -versus-

           Madhabilata Sahu and              ...        Opposite Parties
           another
                                                         Mr. P.C. Jena,
                                                 Advocate for O.P. No.1
                                    CORAM:
                             JUSTICE G. SATAPATHY

                                            ORDER

18.04.2023 Order No.

06. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard Ms. S.Devi, learned counsel for the Petitioner and Mr. P.C. Jena, learned counsel for O.P. No.1.

3. Hearing is concluded and Judgment is reserved.

(G. Satapathy) Judge

Priyajit