Ramesh Chandra Routray vs State Of Orissa And Others
2023 Latest Caselaw 3684 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                           WPC(OA) No.1990 of 2014


             Ramesh Chandra Routray                  ....          Petitioner
                                                     Mr. A.K. Das, Advocate

                                   -versus-
             State of Orissa and others        .... Opposite Parties
                                                Mr. Y.S.P. Babu, AGA
                                       CORAM:
                                JUSTICE G. SATAPATHY
                                            ORDER

Order No.                                 18.04.2023

   07.        1.   This     matter    is     taken    up     through    Hybrid

Arrangement (Virtual /Physical Mode).

2. At the request of learned counsel for the Petitioner, list this matter on 10th May, 2023, by which date learned counsel for the Petitioner will furnish the copy of judgment of Division Bench of this Court regarding matters relating to similarly situated persons.

( G. Satapathy) Judge Priyajit