Pramod Behera & Anr vs State Of Odisha
2023 Latest Caselaw 3593 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                CRLA No.229 of 2019
                Pramod Behera & Anr.             ....          Appellants
                                      Mr. Gyanendra Chandra Swain, Adv.
                                       -versus-
                State of Odisha                 ....          Respondent

Mr. S.S. Kanungo, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 17.04.2023

08. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellants and learned

Additional Government Advocate for the State.

3. Hearing being concluded; judgment is reserved.

            .                                            (D. Dash)
                                                           Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar