Gobardhan Mathapadia vs State Of Odisha
2023 Latest Caselaw 3533 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      CRLA No.658 of 2022
                                            AND
                                      CRLA No.659 of 2022
                   Gobardhan Mathapadia                                         Appellant
                                                                Mr.Arijit Mishra,Advocate
                                                   -versus-
                   State of Odisha                       ....                   Respondent
                                                                     Mr.S.K. Nayak, AGA
                           CORAM:
                           MR. JUSTICE D.DASH
                           DR. JUSTICE S.K. PANIGRAHI
                                         ORDER

13.04.2023 Order No.

03. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr.Arijit Mishra, learned counsel for the Appellant and Mr.S.K.Nayak, learned Additional Government Advocate for the Respondent in both the CRLAs.

The hearing being concluded; judgment is reserved.

(D. Dash) Judge

(Dr.S.K.Panigrahi) Judge

Basu