Mahendra Behera & vs State Of Odisha & Another
2023 Latest Caselaw 3532 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                          CRLMC No.5602 of 2015


                 Mahendra Behera &              ....    Petitioners
                 another
                                        Mr.D.Mohapatra, Advocate

                                    -versus-
                 State of Odisha & another ....      Opp. Parties
                                             Mr.P.K.Patnaik, AGA

                                    CORAM:
                            JUSTICE G. SATAPATHY

                                     ORDER

Order No.                          13.04.2023

   19.      1.     This   matter   is   taken   up   through   Hybrid

Arrangement (Virtual /Physical Mode).

2. Learned counsel for the petitioners files the written note of submission along with memo of citations in Court today. The same be kept on record.

3. Heard Mr.Diptriranjan Mohapatra, learned counsel for the petitioners and Mr.P.K.Patnaik, learned AGA. Judgment is reserved.

( G. Satapathy) Judge

Kishore // 2 //