State Of Odisha And Another vs Nandalal Barik And Another
2023 Latest Caselaw 3345 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       W.A. No. 648 of 2022

              State of Odisha and another                 ....        Appellants
                                                        Mr. M.K. Khuntia
                                          Additional Government Advocate
                                       -versus-
              Nandalal Barik and another             ....     Respondents


                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE G. SATAPATHY

                                           ORDER

Order No. 12.04.2023

02. In view of the judgment passed by this Court today in W.A. No.777 of 2021 and batch (State of Odisha v. Patitapaban Dutta Dash) the present writ appeal is dismissed in the same terms.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge S. Behera