Ajit Kumar Mahapatra vs State Of Odisha & Others
2023 Latest Caselaw 3328 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 W.P.(C) No.37932 of 2021

                 Ajit Kumar Mahapatra                     ....             Petitioner
                                                      Mr. B. Routray, Sr. Advocate

                                             -versus-

                 State of Odisha & others                 ....          Opp. Parties
                                                                Mr. S. Das, A.G.A.

                             CORAM:
                             JUSTICE A.K. MOHAPATRA

                                             ORDER

Order No.                                   12.04.2023
    05.     1.      This matter is taken up through Hybrid Arrangement (Virtual
            /Physical Mode).

2. Heard learned counsels for both the parties.

3. Hearing from learned counsel for both parties is closed.

4. The judgment/order is reserved.

( A.K. Mohapatra) Judge Anil