Mahesh Ch. Mohanty vs Unknown
2023 Latest Caselaw 3189 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 W.P.(C) No. 17288 of 2013

             Mahesh Ch. Mohanty                     ....                      Petitioner
                                                                  Mr. A. Routray, Adv.
                                               -Versus -
             State of Orissa & Ors.                    ....                  Opp.Parties
                                                            Mr. S.N. Pattnaik, Advocate
                         CORAM:
                           JUSTICE SASHIKANTA MISHRA

ORDER_ 11.04.2023

Order No. 1. This matter is taken up through hybrid mode.

11. 2. Heard.

3. Hearing is concluded and judgment reserved.

4. Parties may file their written note of submissions and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge

A.K. Rana