Pradeep Kumar vs State Of Odisha& Anr
2023 Latest Caselaw 3188 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CRLMC No. 3005 of 2022

            Pradeep Kumar                  ....                      Petitioners
            Nath & Anr
                                                          Mr. S.S.Satapathy ,
                                                                    Advocate
                                           -Versus -
            State of Odisha& Anr            ....               Opposite Parties
                                                 Additional Standing Counsel


                         CORAM:
                           JUSTICE SASHIKANTA MISHRA

ORDER_ 11.04.2023

Order No. 1. This matter is taken up through hybrid mode.

06. 2. Hearing is concluded, judgment is reserved.

3. Parties may file their note of submissions and memo of citations, if any, within a week.

4. Interim order to continue.

(Sashikanta Mishra) Judge

deepak

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