Ananda @ Anakhya K.Pattnaik & Ors vs Umesh Prasad Ray & Anr
2023 Latest Caselaw 3076 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  MACA No.723 of 2014

                 Ananda @ Anakhya K.Pattnaik & Ors. ....          Appellants
                                               Dr.T.C.Mohanty,Sr. Advocate
                                         -versus-
                 Umesh Prasad Ray & Anr.              ....      Respondents

                           CORAM:
                           SHRI JUSTICE B. P. ROUTRAY
                                          ORDER

10.04.2023 Order No.

04. 1. The matter is taken up through hybrid mode.

2. Dr. T.C. Mohanty, learned Sr.Advocate submits for the Appellants that true copy of the impugned judgment, as granted by the Tribunal, has been filed. Accordingly, Office is directed to complete the S.R.

3. List on 9th August, 2023.

( B.P. Routray) Judge

S.Das