Susanta Kumar Sahoo vs Chandramani Ho & Ors
2023 Latest Caselaw 3065 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                            RVWPET No.249 of 2022

        Susanta Kumar Sahoo                 ....              Petitioner
                                                      Mr. S.S. Rao, Advocate

                                           -versus-

        Chandramani Ho & Ors.               ....             Opposite Parties
                                                  Mr. M.K. Balabantaray, AGA

                            CORAM:
               JUSTICE BIRAJA PRASANNA SATAPATHY

                                     ORDER

10.04.2023 Order No

02. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. This review petition has been filed for review of the Judgment dtd.29.07.2022 passed by this Court in FAO No. 864 of 2019.

3. This Court after going through the ground taken in the Review Petition, finds no justifiable grounds for review of the order which was passed by this Court in its Judgment dtd.29.07.2022 in FAO No. 864 of 2019.

4. Since no justifiable ground has been raised in the review petition for review of the order, this Court is also not inclined to entertain the review petition.

5. Therefore, this Court dismiss the Review Petition.

(Biraja Prasanna Satapathy) Judge Sneha