M/S. Dhabaleswar Traders vs State Of Odisha
2023 Latest Caselaw 3064 Ori

                                     1



            IN THE HIGH COURT OF ORISSA AT CUTTACK

                           STREV No.53 of 2017


M/s. Dhabaleswar Traders           .....                             Petitioner
                                                      Mr. R.P. Kar, Advocate

                                   Vs.

State of Odisha.                   .....                         Opposite Party
                                               Mr. S. Mishra, ASC, CT & GST

             CORAM:
                DR. JUSTICE B.R. SARANGI
                MR. JUSTICE M.S. RAMAN
                                          ORDER

10.04.2023

Order No. This matter is taken up through hybrid mode.

2. Heard Mr. R.P. Kar, learned counsel appearing for the petitioner and Mr. Sunil Mishra, learned Additional Standing Counsel appearing for CT & GST Department.

3. Judgment is reserved.

                                             (DR. B.R. SARANGI)
                                                  JUDGE



Alok                                          (M.S. RAMAN)
                                                 JUDGE