N. Sima @ Simanchala Reddy vs State Of Odisha
2023 Latest Caselaw 3053 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    BLAPL No. 2559 of 2023

              N. Sima @ Simanchala Reddy          ....                  Petitioner
                                                       Mr. A. Tripathy, Advocate
                                            -versus-

              State of Odisha                     ....             Opposite Party
                                                            Mr. K.K. Gaya, ASC

                                CORAM: JUSTICE V. NARASINGH

                                         ORDER

10.04.2023 Order No.

01. 1. As prayed for by the learned counsel for the State, list this matter on 04.05.2023 to enable him to obtain the Case Diary in the meanwhile.

2. Learned counsel for the petitioner is called upon to place on record the judgment in respect of the accused in the trial.

                                                               (V. NARASINGH)
  Santoshi                                                          Judge