Abana @ Maheswar Jena vs State Of Orissa
2023 Latest Caselaw 3003 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                             JCRLA No.3 of 2016
                 Abana @ Maheswar Jena           ....           Appellant
                                     Ms. Adisha Mohanty, Amicus Curie
                                       -versus-
                 State of Orissa                ....           Respondent

Mr. Sitikant Mishra, ASC

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 06.04.2023

06. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellant and learned

Additional Standing Counsel for the State.

3. Hearing being concluded; judgment is reserved.

             .                                            (D. Dash)
                                                            Judge

(Dr. S.K. Panigrahi) Judge

B.Jhankar