Satyanarayan Mishra vs Bijayalaxmi Panda
2023 Latest Caselaw 2998 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                               MATA No. 81 of 2021
     Satyanarayan Mishra                   .........                  Appellant
                                               Mr. L.N. Rayatsingh, Advocate
                                           Versus
     Bijayalaxmi Panda                     ..........                 Respondent
                                                    Mr. T.K. Mishra, Advocate

     CORAM:
                           JUSTICE S. TALAPATRA
                           JUSTICE SAVITRI RATHO
                                         ORDER

06.04.2023 Order No.

12.

1. This matter is taken up through Hybrid Mode.

2. Mr. L.N. Rayatsingh, learned counsel has apprised this Court that another appeal, from the common judgment dated 24.09.2021, being MATA No.117 of 2023 has been filed by the Appellant.

3. Let the appeal be listed on 19.04.2023 along with MATA No. 117 of 2023.

4. Mr. T.K. Mishra, learned counsel appears for the Respondent.

5. Registry shall procure the LCRs in the meanwhile.

                                                           (S. Talapatra)
                                                                Judge



                                                            (Savitri Ratho)
      puspa                                                    Judge