State Of Odisha And Another vs Kedar Nath Mantry And Others
2023 Latest Caselaw 2874 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     W.A. No.1118 of 2022


                  State of Odisha and another                  ....           Appellants
                                                                    Mr. A.P. Das, ASC
                                                -versus-
                  Kedar Nath Mantry and others                 ....         Respondents
                                                           Mr. Atul Tripathy, Advocate

                       CORAM:
                       THE CHIEF JUSTICE
                       JUSTICE G. SATAPATHY
                                             ORDER

Order No. 05.04.2023

01. 1. There are sixteen contesting Respondents of which Respondent No.1 is stated to have already resigned from service. Submissions have been heard on behalf of the learned counsel for the Appellants as well as contesting Respondent Nos. 2 to 16.

2. Judgment is reserved. To be pronounced along with the judgment in W.A. No.777 of 2021 and batch.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge Priyajit