Ramesh Chandra Samal vs Jayshree Biswal
2023 Latest Caselaw 2872 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK
                        MATA No.109 of 2019

Ramesh Chandra Samal                  .....                                Appellant
                                                           Mr.R.C.Nayak, Advocate
                                                    on behalf of Mr.A.K.Mohapatra,
                                                                         Advocate
                                      Vs.
Jayshree Biswal                       .....                              Respondent
                                                         Mr.A.N.Pattanaik, Advocate

            CORAM:
                       JUSTICE S.TALAPATRA
                      JUSTICE SAVITRI RATHO

                                             ORDER

05.04.2023 Order No. 1. This matter is taken up through hybrid mode.

12.

2. Hearing is complete. Judgment is reserved.

3. Mr. R.C.Nayak, learned counsel has appeared for the appellant on instruction of Mr.A.K.Mohapatra, learned counsel and Mr.A.N.Pattanaik, learned counsel has appeared for the respondent.

(S.Talapatra) Judge

(Savitri Ratho) Judge Bichi