Citation : 2023 Latest Caselaw 2871 Ori
Judgement Date : 5 April, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
RVWPET No. 60 of 2022
Jyoti Sankar Panda ..... Petitioner
Mr. D. Panda, Adv.
Vs.
Jyotirmayee Dash ..... Opp. Party
Mr. P.R. Singh, Adv.
CORAM:
JUSTICE S.TALAPATRA
JUSTICE SAVITRI RATHO
ORDER
05.04.2023 Order No.
1. This matter is taken up through hybrid mode.
06.
2. Mr. D. Panda, learned counsel appearing for the Petitioner has submitted that the certified copy of the impugned judgment in appeal could not be obtained as the same appeal has been tagged to this review petition.
3. Registry is directed to take the records of the MATA from the case record and supply the certified copy as applied by the Petitioner forthwith.
4. The scanned copy of the said record be made part of the review petition records, if it is not done already.
5. Let the matter be listed on 01.05.2023.
(S.Talapatra)
Judge
Sukanta (Savitri Ratho)
Judge
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