Debendranath vs Govt. Of India & Ors
2023 Latest Caselaw 2779 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                              W.P.(C). No. 13766 of 2016

            Debendranath                ....                        Petitioner
            Behera
                                                             Mr. S.K. Das,
                                                                 Advocate
                                         -Versus -
            Govt. Of India & Ors          ....               Opposite Parties
                                               Additional Standing Counsel


                        CORAM:
                          JUSTICE SASHIKANTA MISHRA

ORDER_ 04.04.2023

Order No. 1. This matter is taken up through hybrid mode.

18. 2. Hearing is concluded, judgment is reserved.

3. Parties may file note of submissions and memo, citations if any, within a week.

(Sashikanta Mishra) Judge

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