Cuttack Municipal Corporation vs Joint Commissioner
2023 Latest Caselaw 2721 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                              W.A. Nos. 467 and 468 of 2010

            W.A. No.467 of 2010
            Cuttack Municipal Corporation,            ....           Appellant
            Cuttack
                                       -versus-
            Joint Commissioner, Consolidation and     ....        Respondents
            Settlement, Cuttack and Others
                                         AND
            W.A. No.468 of 2010
            Cuttack Municipal Corporation,            ....           Appellant
            Cuttack
                                       -versus-
            Joint Commissioner, Consolidation and     ....        Respondents
            Settlement, Cuttack and Others

            Advocates appeared in these cases:

             For Appellants(s)        :       Mr. S.P. Mishra, Senior Advocate

             For Respondent(s)        :          Mr. Debakanta Mohanty, AGA
                                                       Mr. P.K. Rath, Advocate
                                                  Mr. P.K. Satapathy, Advocate
                                                 Mr. D.R. Mohapatra, Advocate


            CORAM:
            THE CHIEF JUSTICE
            JUSTICE G. SATAPATHY

                                        ORDER

Order No. 03.04.2023

03. 1. Hearing concluded. Judgment is reserved.

2. The Court is informed that the following writ petitions pending before the learned Single Judge have a bearing on the matter being argued in this Court, i.e., W.P.(C) Nos.10687 of 2016, 3697 of

2021, 2803 of 2018 and 8031 of 2019. The records of these writ petitions be requisitioned for the purpose of reference.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge S. Behera