Gayatri Rath vs State Of Odisha And Others
2023 Latest Caselaw 2697 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                W.P.(C) No.34116 of 2022

                 Gayatri Rath                        ....           Petitioner
                                          Mr.Sukanta Kumar Mishra, Advocate

                                              -versus-

                 State of Odisha and others               ....     Opposite Parties
                                                         Mr.Iswar Mohanty, A.S.C.
                                          CORAM:

                            JUSTICE A.K. MOHAPATRA

Order No.                                   ORDER
                                           03.04.2023

    01.     1.      This matter is taken up through Hybrid Arrangement (Virtual
            /Physical Mode).

2. Heard learned counsel for the Petitioner, Mr.S.K.Patra, learned Standing Counsel for A.G. Odisha and learned Additional Standing Counsel.

3. Since similar matter involved in the present case was heard and the matter is reserved.

4. List this matter after disposal of the connected matters, where judgment is reserved.

    RKS                                              ( A.K. Mohapatra )
                                                            Judge