Divisional Manager vs Abhin Sundar Badi And Others
2022 Latest Caselaw 5253 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        MACA No.1335 of 2016
                    Divisional Manager, Oriental
                    Insurance Company Ltd.                     ....           Appellant
                                                          Mr. G.P. Dutta, Advocate
                                               -versus-
                    Abhin Sundar Badi and Others               ....         Respondents



                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                            ORDER

29.9.2022 Order No. Misc. Case No.1027 of 2017 & MACA No.1335 of 2016

03. 1. The matter is taken up through hybrid mode.

2. Since the certified copy of the impugned judgment has been filed in the connected appeal, i.e. MACA No.1332 of 2016, filing of the same in the present appeal is dispensed with.

3. The Misc. Case is disposed of.

4. Mr. G.P. Dutta, learned counsel for the Appellant is permitted to take back the invalid cheque within seven working days and deposit the same after revalidation within two weeks thereafter.

5. List the matter on 8th December, 2022.

( B.P. Routray) Judge M.K.Panda