M/S. Oriental Insurance Company ... vs Sarabjeet Kaur And Others
2022 Latest Caselaw 5232 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     MACA No.298 of 2022
                    M/s. Oriental Insurance Company Ltd.
                    represented by its Divisional Manager       ....           Appellant
                                                          Mr. S.K. Mohanty, Advocate
                                                 -versus-
                    Sarabjeet Kaur and Others                   ....        Respondents
                                Mr. P.K. Mishra, counsel for Respondent Nos.1 & 2

                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

28.9.2022 Order No. I.A. No.970 of 2022

02. 1. The matter is taken up through hybrid mode.

2. Since certified copy of the impugned judgment has been filed in the connected appeal, i.e. MACA No.299 of 2022, filing of the same in the present appeal is dispensed with.

3. The I.A. is disposed of.

MACA No.298 of 2022

03. 4. S.R. be completed before the next date.

5. List the matter on 26th October, 2022 along with connected appeal.

( B.P. Routray) Judge M.K.Panda