Khatua Mallick And Others vs Union Of India And Others
2022 Latest Caselaw 5176 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      W.P.(C) No. 23399 of 2013



                  Khatua Mallick and Others                  ....           Petitioners
                                                           Mr. P. Ch. Sethi, Advocate
                                               -versus-
                  Union of India and Others                  ....     Opposite Parties
                                       Mr. Ishwar Mohanty, Addl. Standing Counsel
                                         Mr. Bimbisar Dash, Central Govt. Counsel
                                           Mr. Budhadev Routray, Senior Advocate
                                               Mr. Gautam Misra, Senior Advocate
                                              Mr. Upendra Kumar Samal, Advocate

                  CORAM:
                  THE CHIEF JUSTICE
                  JUSTICE CHITTARANJAN DASH

                                               ORDER

Order No. 27.09.2022

13. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge S.K. Jena/Secy.