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Jayadayal Agarwalla vs Jogeswar Meher
2022 Latest Caselaw 4917 Ori

Citation : 2022 Latest Caselaw 4917 Ori
Judgement Date : 20 September, 2022

Orissa High Court
Jayadayal Agarwalla vs Jogeswar Meher on 20 September, 2022
             IN THE HIGH COURT OF ORISSA AT CUTTACK

                           SA No.198 of 1988

        Jayadayal Agarwalla                     ....          Appellant


                                    -versus-
        Jogeswar Meher                          ....         Respondent


                  CORAM:
                  MR. JUSTICE D.DASH

                                    ORDER

Order                              20.09.2022
No.


  03.   1.      This matter is taken up through Hybrid Arrangement

(Virtual/Physical Mode).

2. Heard Mr.Budhiram Das, learned counsel for the Appellant.

None appears for the Respondent despite opportunity.

3. The hearing being concluded; the judgment is reserved.

(D.Dash) Judge

Basu

 
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